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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(t) in The Delhi Co-operative Societies Rules, 2007

(t)"Promoter" means person or persons who take(s) part in the process of the organisation and promotion of a co-operative society and signs the application for registration;