Bombay High Court
M/S Vimal Builders And Anr vs State Of Maharashtra And 6 Others on 25 April, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-41
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 242 OF 2017
M/s Vimal Builders And Anr ....PETITIONER
V/S
State Of Maharashtra And 6 Others ....RESPONDENT
WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 25 OF 2017 In WRIT PETITION 2205 OF 2016 Vimal Builders And Another ....PETITIONER V/S The State Of Maharashtra And 8 Ors And ....RESPONDENT Vignharta Sra Chs(prop) (applicant/intervener) WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 96 OF 2017 In WRIT PETITION 242 OF 2017 M/s Vimal Builders And Anr ....PETITIONER V/S State Of Maharashtra And 6 Others And ....RESPONDENT Vignharta Sra Chs (prop.) (applicant) WITH WRIT PETITION NO. 2205 OF 2016 Vimal Builders And Another ....PETITIONER Page 1/2 ::: Uploaded on - 26/04/2023 ::: Downloaded on - 26/04/2023 19:00:08 ::: V/S The State Of Maharashtra And 7 Others ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 25th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 26/04/2023 ::: Downloaded on - 26/04/2023 19:00:08 :::