Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The International Monetary Fund and Bank Act, 1945 6. Repealed. [Amendment of section 17, Act 2 of 1934.] Rep. by the Repealing and Amending Act, 1952(48 of 1952), s. 2 and Sch.
