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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(viii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(viii)Two Principals of affiliated colleges to be nominated by the Vice-Chancellor by rotation from amongst such members of the Court who are Principals of affiliated colleges, in the manner specified by the Statutes;