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[Cites 0, Cited by 0] [Section 156(2)] [Section 156] [Entire Act]

Union of India - Subsection

Section 156(2)(b) in The Coal Mines Regulations, 2011

(b)at every place in the mine where person are required to work or pass, the air does not contain less than 19 percent of oxygen or more than 0.5 percent of carbondioxide or any noxious gas in quantity likely to affect the health of any person;