Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1133] [Entire Act]

Bengal Presidency - Subsection

Section 1133(b) in Police Regulations, Bengal , 1943

(b)As head clerks continue to be responsible for all their duties, including all cash transactions, during their absence on casual leave they shall, on return from such leave, examine the accounts from the date they proceeded on leave and initial all pay and receipt cheques written up and bills cashed during their absence.