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Allahabad High Court

Jagdish Prasad Sharma And Others vs 9Th Addl. District Judge Lucknow And ... on 4 December, 2013





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- RENT CONTROL No. - 30 of 1999
 

 
Petitioner :- Jagdish Prasad Sharma And Others
 
Respondent :- 9th Addl. District Judge Lucknow And Others
 
Counsel for Petitioner :- B.K.Saxena,Jaspreet Singh
 
Counsel for Respondent :- Chief Standing Counsel
 

 
Hon'ble Sibghat Ullah Khan,J.
 

List in the next cause list.

Order Date :- 4.12.2013 mks