Allahabad High Court
Jagdish Prasad Sharma And Others vs 9Th Addl. District Judge Lucknow And ... on 4 December, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- RENT CONTROL No. - 30 of 1999 Petitioner :- Jagdish Prasad Sharma And Others Respondent :- 9th Addl. District Judge Lucknow And Others Counsel for Petitioner :- B.K.Saxena,Jaspreet Singh Counsel for Respondent :- Chief Standing Counsel Hon'ble Sibghat Ullah Khan,J.
List in the next cause list.
Order Date :- 4.12.2013 mks