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Allahabad High Court

C/M Thakur Satya Narayan Chandra Pratap ... vs State Of U.P. Thru. Addl. Chief ... on 22 September, 2023





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:61341
 

 
Court No. - 30
 

 
Case :- WRIT - C No. - 5007 of 2023
 

 
Petitioner :- C/M Thakur Satya Narayan Chandra Pratap Singh Edu.Wel.Samiti, Thru. Shyam Prakash Singh And Anr.
 
Respondent :- State Of U.P. Thru. Addl. Chief Secy./Prin. Secy. Technical Education U.P. Lko. And 2 Others
 
Counsel for Petitioner :- Ajay Pratap Singh
 
Counsel for Respondent :- C.S.C.,Ravi Singh
 

 
Hon'ble Om Prakash Shukla,J.
 

The writ petition is disposed of vide order of date passed on separate sheets contained in Writ-C No. 4953 of 2023 : Committee of Management Jai Prakash Chairtable Trust Vs. State of U.P. and others.

( Om Prakash Shukla, J. ) Order Date :- 22.9.2023 Ajit/-