Allahabad High Court
C/M Thakur Satya Narayan Chandra Pratap ... vs State Of U.P. Thru. Addl. Chief ... on 22 September, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:61341 Court No. - 30 Case :- WRIT - C No. - 5007 of 2023 Petitioner :- C/M Thakur Satya Narayan Chandra Pratap Singh Edu.Wel.Samiti, Thru. Shyam Prakash Singh And Anr. Respondent :- State Of U.P. Thru. Addl. Chief Secy./Prin. Secy. Technical Education U.P. Lko. And 2 Others Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C.,Ravi Singh Hon'ble Om Prakash Shukla,J.
The writ petition is disposed of vide order of date passed on separate sheets contained in Writ-C No. 4953 of 2023 : Committee of Management Jai Prakash Chairtable Trust Vs. State of U.P. and others.
( Om Prakash Shukla, J. ) Order Date :- 22.9.2023 Ajit/-