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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(2)(l) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(l)the maintenance of order inside the 'Mandir' and regulating the entry and exit of persons therein or therefrom;