Calcutta High Court
S.S.Salwar Suits Pvt. Ltd. & Anr vs Unknown on 26 April, 2011
Author: I.P.Mukerji
Bench: I. P. Mukerji
CP No. 227 of 2011
CA No.135 of 2011
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
In the matter of :
S.S.SALWAR SUITS PVT. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 26th April, 2011.
Appearance:
Ms. Prabha Jain, Advocate The Court : Petition is admitted subject to scrutiny by the department.
Let notice of the petition be served on the Central Government through the Regional Director, Department of Company Affairs, Eastern Region, Calcutta, by 30th day of April, 2011.
Advertisement is to be published once in "Financial Express"
and once in "Pratidin" by 30th April, 2011. Returnable as Company Matter (New) on 11th day of May, 2011.2
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(I.P.MUKERJI, J.) G/