Madhya Pradesh High Court
Ranjeet Singh vs The State Of Madhya Pradesh on 20 September, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR / / Dated: 20-09-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:
Serial Numbers Next date of listing 02; 42; 44 to 48; 50; 52 to 57; 61, 62; 64; After a week. 66 to 69; 71; 73; 76; 78 to 80; 82; 87 to 90; 97 to 98; 100, 101; 132, 133; 135.
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2023.09.21 11:26:32 +05'30'