Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Madhya Pradesh High Court

Ranjeet Singh vs The State Of Madhya Pradesh on 20 September, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR / / Dated: 20-09-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:

Serial Numbers Next date of listing 02; 42; 44 to 48; 50; 52 to 57; 61, 62; 64; After a week. 66 to 69; 71; 73; 76; 78 to 80; 82; 87 to 90; 97 to 98; 100, 101; 132, 133; 135.

Interim order, if any, passed in any of the above matters to continue till next date of hearing.

(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2023.09.21 11:26:32 +05'30'