Punjab-Haryana High Court
Mrs. Nirmal Arora vs State Of Haryana And Others on 28 April, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2272 of 2000 (O&M)
Mrs. Nirmal Arora
....... Appellant
Versus
State of Haryana and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. G.S. Dhaliwal, Advocate for Mr. M.L. Sharma, Advocate for the respondent. Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No.1660 of 2000 State of Haryana and another Versus Smt. Harnami and others the present appeal is disposed of in the same terms.
(RAJESH BINDAL) 28.04.2010 JUDGE sarita