Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Gujarat - Subsection Section 63(1) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (1)The annual accounts of the University shall be prepared under the direction of the Executive Council and shall be submitted to the State Government for audit.
