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[Cites 0, Cited by 0] [Section 126(9)] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(9)(c) in The Coal Mines Regulations, 2011

(c)the system and the organisation for maintenance and checking of supports, dressing the roof and side, erecting, examining and re-tightening of supports and re-erecting dislodged supports, including the use of appropriate tools;