Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(2) in Rajasthan Enterprises Single Window Enabling and Clearance Rules, 2011

(2)They shall come into force on and from the date of their publication in the Official Gazette (May 24, 2016).