Section 13(2)(b) in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

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Union of India - Subsection

Section 13(2)(b) in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

(b)if the genetically engineered organisms or cells cause such damage to the environment, nature or health as could not be envisaged when the approval was given; or

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Union of India - Subsection

Section 13(2)(b) in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989