Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22A] [Entire Act] State of Uttar Pradesh - Subsection Section 22A(8) in The U.P. Pravidhik Shiksha Adhiniyam, 1962 (8)Every affiliated institution shall be managed in accordance with the Scheme of Administration framed under and in accordance with this Section and Sections 22-B and 22-G.
