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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(7) in Andhra Pradesh Excise (Import, Export and Transport of Indian Liquor and Foreign Liquor-Permits) Rules, 2005

(7)An endorsement on the permit by the local Prohibition and Excise Superintendent or his nominee shall be obtained whereever the vehicle breaks down or the route is to be changed due to natural calamities.