Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(2) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli (2)It extends to the whole of the [Hyderabad Area of the State of Andhra Pradesh.] [Substituted by A.P.A.O., dated 21-3-1957 for the words 'Hyderabad State']
