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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(7) in Himalayan Garhwal University Act, 2016

(7)The infrastructural and other facilities of the University campus, off campus centre, study centre, information centre etc, shall be maintained as per the standards laid down by the UGC and other apex regulatory bodies.