Delhi High Court - Orders
Anita Munjal vs Vibhuti Jauhari & Ors on 4 April, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 4/2020 and I.A. 178/2020, 14528/2022, 11994/2023,
16122/2023
ANITA MUNJAL ..... Plaintiff
Through: Mr. Samrat Nigam, Mr. Ajay Dabas,
Mr. Anand Dabas, Ms. Priyanka
Dagar and Mr. Ravi Dagar,
Advocates with Plaintiff in person.
versus
VIBHUTI JAUHARI & ORS. ..... Defendants
Through: Ms. Prity Sharma, Advocate with
Mr. Sandeep Ratra, Advocate for
Defendant no. 1 with D-1 and D-2 in
person.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 04.04.2024
1. This hearing has been done through hybrid mode.
2. List on 1st May, 2024 at 4.00 pm as it is not possible to take up the matter in Chamber today.
3. Parties to remain present in Court on the next date of hearing either virtually or physically.
PRATHIBA M. SINGH, J APRIL 4, 2024 mr/rks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2024 at 04:16:37