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[Cites 0, Cited by 1] [Section 95] [Entire Act]

State of Haryana - Subsection

Section 95(2) in Haryana Co-operative Societies Act, 1984

(2)The audit under sub section (1), shall include valuation of assets and liabilities, an examination of balance sheet, profit and loss accounts and overdue debts, if any, the verification of the cash balance and securities.