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[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(10)(d) in National Council for Teacher Education (Recognition Norms & Procedure) Regulations, 2009

(d)Names of students admitted during the current session along with qualification, percentage of marks in the qualifying examination and in the entrance test, if any, date of admission, etc.;