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[Cites 0, Cited by 1] [Section 76(2)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(2)(a) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(a)the method by which percentages in the case of liquid preparations shall be calculated for the purposes of clauses (v), (vi), (xiv) and (xv) of section 2;