Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 234 in The Assam Excise Rules, 2016

234. Call for tenders.

- Tenders for bottling of country spirit in the warehouse within a specified area for a specified period will be called for by the Excise Commissioner 6 months before the date from which contract will take effect.Provided that the State Government may, if circumstances so require, direct that tender be called for by the Excise Commissioner within a lesser period than 6 months specified above.