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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in The Rajasthan Ministers' (Travelling Allowances and Use and Maintenance of Conveyance) Rules, 1974

(2)"Day" means a Calendar day beginning and ending at midnight but an absence from Headquarters which does not exceed twenty four hours shall be reckoned for all purposes as one day, at whatever hour the absence begins or ends.