Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 60] [Entire Act] State of Uttar Pradesh - Subsection Section 60(b) in Uttar Pradesh Value Added Tax Act, 2008 (b)any order or action under section 45, sub-sections (1), or subsection (2) of section 48, sub-section (4) of section 50 or an order of seizure of goods; and
