Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 90 in The Indian Electricity Rules, 1956

90. Earthing .-(1) All metal supports and all reinforced and prestressed cement concrete supports of overhead lines and metallic fittings attached thereto, shall be permanently and efficiently earthed. For this purpose a continuous earth wire shall be provided and securely fastened to each pole and connected with earth ordinarily at three points in every km., the spacing between the points being as nearly equidistance as possible. Alternatively, each support and the metallic fitting attached thereto shall be efficiently earthed.

[(1-A) Metallic bearer wire used for supporting insulated wires of low and medium voltage/overhead/service lines shall be efficiently earthed or insulated.]
(2)Each stay-wire shall be similarly earthed unless insulator has been placed in it at a height not less than 3.0 metres from the ground.