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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(3) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(3)A Member nominated under clause (e) of sub-section (2) of section 60 may at any time resign his office by writing under his hand addressed to the Government and the seat of the said Member shall thereupon become vacant.