Madhya Pradesh High Court
Ajeet Singh Thakur Proprietor G.S. ... vs Ankit Jain Prop. K.S. Industrial ... on 28 November, 2019
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-47207-2019 The High Court Of Madhya Pradesh MCRC-47207-2019 (AJEET SINGH THAKUR PROPRIETOR G.S. ENTERPRISES Vs ANKIT JAIN PROP. K.S. INDUSTRIAL TRADERS) 2 Jabalpur, Dated : 28-11-2019 Due to shortage of time, the case could not reach for hearing. Therefore, list the case in the next week.
(B. K. SHRIVASTAVA) JUDGE DUBEY/-
Digitally signed by ARVIND KUMAR DUBEY Date: 29/11/2019 16:39:30