Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs Alembic Limited Through Its Director on 6 July, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.2 COURT NO.10 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18768/2018
(Arising out of impugned final judgment and order dated 28-08-2017
in TA No.553/2017 passed by the High Court of Gujarat at Ahmedabad)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
ALEMBIC LIMITED THROUGH ITS DIRECTOR Respondent(s)
(FOR ADMISSION and I.R. and IA No.76268/2018-CONDONATION OF DELAY
IN FILING)
WITH
Diary No(s).18885/2018 (III)
(FOR ADMISSION and I.R. and IA No.77479/2018-CONDONATION OF DELAY
IN FILING)
Date : 06-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr.Vikramjeet Banerjee, ASG
Ms.Swarupama Chaturvedi, Adv.
Mr.Shekhar Vyas, Adv.
Mr.Ayush Anand, Adv.
Mrs.Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with C.A.No.6931/2017, C.A.No.13773/2015, C.A.No.13772/2015 and other connected matters.
Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.07 13:33:53 IST(Ashok Raj Singh) (Chander Bala) Reason:
Court Master Court Master