Calcutta High Court (Appellete Side)
Anchit Agarwal vs The State Of West Bengal & Ors on 2 May, 2012
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
2.05.2012.
W.P. No. 17722 (W) of 2005
Anchit Agarwal
Versus
The State of West Bengal & Ors.
Mr. Piyush Meharia,
Mr. Saikat Chaudhuri,
...For the Respondents.
The learned Lawyer for the respondents is directed to serve notice upon all the petitioners as well as the learned Advocate for the petitioner intimating that the matter is added in the list of hearing and to file affidavit‐of‐service on the next date of hearing.
Let this matter appear in the list under the heading "Hearing" on 15.05.2012.
( Joymalya Bagchi, J. )