Calcutta High Court (Appellete Side)
Md. Parveez Alam & Ors vs Union Of India & Ors on 6 December, 2016
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
06.12.2016
Item No.14
ad
W.P.C.T 256 of 2016
Md. Parveez Alam & Ors.
Vs.
Union of India & Ors.
Mr. Achin Majumder,
Mr. Pratik Majumder ...... For the petitioners
Mr. K.D Podder ...... For the respondents
An arguable case has been made out by the petitioners. Therefore, the petition is admitted.
(Nishita Mhatre, A.C.J.) (Tapabrata Chakraborty, J.)