Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(1) in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013 (1)An appeal shall lie with the Collector within thirty days from the date of receipt of the order, imposing the penalty by the appointing authority.
