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[Cites 0, Cited by 0] [Section 85(3)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(3)(a) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(a)in India before any Court or person having by law authority to receive evidence, or before any officer empowered by such Court as aforesaid to administer oaths or to take affidavits;