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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(2)(d) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(d)in rule 8, in sub-rule (7), in clause (b) for the words, brackets and figures "sub-section (3) of section 3" the words, brackets and figures, "sub-section (6) of section 16" shall be substituted