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Union of India - Section

Section 2 in National Housing Bank (Officers') Service Regulations, 1997

2. Officer to whom the regulations apply.

(1)These regulations shall apply to all officers of the Bank.
(2)They shall also apply to officers transferred/posted/deputed outside India except to such extent as may be specifically, or generally prescribed by the Competent Authority.
(3)They shall, however, not apply to officers employed temporarily or on special contracts.