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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(xxiii) in The Court-fees Act, 1870

(xxiii)Petitions presented to the Special Commissioner appointed under [Bengal Act 2 of 1869 ] [The Chota Nagpur Tenures Act, 1869.](to ascertain, regulate and record certain tenures in Chota-Nagpur.)