Bombay High Court
Manish Kumar Agarwal vs District Deputy Registrar Of ... on 5 February, 2019
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 05th February, 2019
CALLED OUT FOR REJECTION :
41. WPL/425/2018 ) None present.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 26.03.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
42. WPL/426/2018 ) Ms. Radhika Samant I/b P. M. Havnur, Advocate for
) Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 05.03.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
43. WPL/428/2018 ) None present.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 26.03.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
44. WPL/430/2018 ) None present.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 26.03.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
)
05/02/2019Prothonotary and Senior Master ::: Uploaded on - 06/02/2019 ::: Downloaded on - 07/02/2019 23:38:03 :::