Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 129] [Entire Act] Union of India - Section Section 72 in The Indian Evidence Act, 1872 72. Proof of document not required by law to be attested. An attested document not required by law to be attested may be proved as if it was unattested.
