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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(5)(c) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

(c)To get the estimates prepared for repairs, maintenance etc. from the Soil Conservation Division of the Directorate of Agriculture and take steps for execution of these works through the Soil Conservation Division.