Section 18 in The Jharkhand Area Autonomous Council Act, 1994
18. Vacancy, resignation and tenure of the office of the Vice Chairman.
- The member holding the office of the Vice-Chairman of the Council-(a)shall vacate his office if he ceases to be a member of the Council;(b)may tender his resignation in writing under his hand addressed to the Chairman any time; and(c)shall hold the office during the pleasure of the Chairman.
