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State of Uttar Pradesh - Section

Section 979 in Rules under the United Provinces Excise Act, 1910

979. Permit to be endorsed with quantity of ganja.

- The person named in the permit shall present it to the Collector or other appointed officer of the dispatching district, who will return it to him after endorsing on it the quantity of Ganja to be exported. Similar entries shall also be made by the appointed officer on the back of the copy of the pass received by him, which shall be returned by post direct to the Collector of the importing district.