Section 51(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(2)The Vigilance Committee/s shall,-(a)overview the conduct of examination through visits;(b)check the malpractice, if any, adopted during the conduct of examination and report such case to the Secretary;(c)help to have an additional check in the conduct of examination;(d)bring to the notice of the Board any lapses, if detected, during the conduct of examination;(e)suggest to the Board ways and means for further improvements in the examination system.
