Jharkhand High Court
Parimal Mahato vs The State Of Jharkhand And Others on 24 November, 2025
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 173 of 2024
Parimal Mahato ... ... ... Appellant
Versus
The State of Jharkhand and others ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Appellant: Mr. Abhishek Kumar Dubey, Advocate For the State: A.C. to AAG-IA For Resp. No.3: Mr. R.C.P. Sah, Advocate
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08 /Dated: 24.11.2025 Learned counsel for the appellant prays for and is granted adjournment.
List on 15th December, 2025.
(Tarlok Singh Chauhan, C.J.) (Rajesh Shankar, J.) 24.11.2025 APK/VK.