Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Parimal Mahato vs The State Of Jharkhand And Others on 24 November, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      L.P.A. No. 173 of 2024
          Parimal Mahato                  ...    ...      ...   Appellant
                                   Versus
          The State of Jharkhand and others      ...        ...     Respondents
                              ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

---------

For the Appellant: Mr. Abhishek Kumar Dubey, Advocate For the State: A.C. to AAG-IA For Resp. No.3: Mr. R.C.P. Sah, Advocate

---------

08 /Dated: 24.11.2025 Learned counsel for the appellant prays for and is granted adjournment.

List on 15th December, 2025.

(Tarlok Singh Chauhan, C.J.) (Rajesh Shankar, J.) 24.11.2025 APK/VK.