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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(2)(x) in The Uttar Pradesh State Sports University Act, 2021

(x)the creation of posts of Director, Professors, Associate Professors. Assistant Professors, Readers, Lecturers. Head Coaches, Coaches, trainers or equivalent academic designations or posts, officers and employees of the University, and the appointment of persons to such posts including requisite qualifications thereof;