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Madhya Pradesh High Court

Kerala Industrial Infrastructure ... vs M/S Zoom Developers (Pvt.) Ltd. on 27 February, 2020

Author: S.C.Sharma

Bench: S.C.Sharma

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE COMA No. 4 / 2019 KERALA INFRASTRUCTURE DEVELOPMENT VS. M/S. ZOOM DEVELOPERS PVT LTD

--- 1 ---

INDORE, Dated : 27/02/2020 Parties through their counsel. Mr. H. Y. Mehta, learned counsel has filed an application for adjustment.

Adjourned.

List on 26/03/2020.

Interim order to continue. Certified Copy, as per Rules.



           (S. C. SHARMA)            (SHAILENDRA SHUKLA)
               JUDGE                        JUDGE
KR


 Digitally signed by Kamal Rathor

Date: 2020.02.27 14:00:47 +05'30'