Madhya Pradesh High Court
Kerala Industrial Infrastructure ... vs M/S Zoom Developers (Pvt.) Ltd. on 27 February, 2020
Author: S.C.Sharma
Bench: S.C.Sharma
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE COMA No. 4 / 2019 KERALA INFRASTRUCTURE DEVELOPMENT VS. M/S. ZOOM DEVELOPERS PVT LTD
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INDORE, Dated : 27/02/2020 Parties through their counsel. Mr. H. Y. Mehta, learned counsel has filed an application for adjustment.
Adjourned.
List on 26/03/2020.
Interim order to continue. Certified Copy, as per Rules.
(S. C. SHARMA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
KR
Digitally signed by Kamal Rathor
Date: 2020.02.27 14:00:47 +05'30'