Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(7)(e) in The Punjabi University Act, 1961 (e)of electing such persons to serve on the authorities of the University and of appointing such officers as may be prescribed by the Act or the Statutes; and