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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in The Tamil Nadu (Added Territories) Extension of Laws (No. 2) Act, 1961

(2)Where any enactment is extended to the added territories by a notification under sub-section (1), the enactment so extended shall be deemed to have been included in the First Schedule and sections 5 to 9 shall apply accordingly.