Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 17 in The Motor Transport Workers Act, 1961 17. Split duty.— Subject to the other provisions contained in this Act, the hours of work of a motor transport worker shall not be split into more than two spells on any day.
